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Smt. Santosh vs State (N.C.T. Of Delhi)
2014 Latest Caselaw 3190 Del

Citation : 2014 Latest Caselaw 3190 Del
Judgement Date : 18 July, 2014

Delhi High Court
Smt. Santosh vs State (N.C.T. Of Delhi) on 18 July, 2014
*        IN THE HIGH COURT OF DELHI AT NEW DELHI
                                           Judgment delivered on: July 18, 2014
+        CRL.A. 602/1999
         SMT. SANTOSH                                           ..... Appellant
                                 Through      Mr. Anshuman Sinha & Mr. Ajay
                                              Vikram Singh, Advocates
                                 Versus

         STATE (N.C.T. OF DELHI)                                ..... Respondent
                         Through              Ms. Richa Kapoor, APP for the
                                              State with Insp. Nipun Kumar, PS
                                              Shakar Pur, Delhi
CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR
HON'BLE MS. JUSTICE SUNITA GUPTA

                                    JUDGMENT

KAILASH GAMBHIR, J

1. For order, see Crl. A. No. 428/1999, titled as Gautam Goswami vs.

State.

KAILASH GAMBHIR, J.

SUNITA GUPTA, J. JULY 18, 2014 v/pkb

 
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