Sunil vs The State (Nct Of Delhi)
2014 Latest Caselaw 3189 Del

Citation : 2014 Latest Caselaw 3189 Del
Judgement Date : 18 July, 2014

Delhi High Court

Sunil vs The State (Nct Of Delhi) on 18 July, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 RESERVED ON : 30th MAY, 2014
                                 DECIDED ON : 18th JULY, 2014

+                       CRL.A. 550/2013

      SUNIL                                            ..... Appellant

                        Through :    Ms.Aishwarya Rao, Advocate.


                        versus

      THE STATE (NCT OF DELHI)                         ..... Respondent

                        Through :    Mr.Lovkesh Sawhney, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of Crl.A.No.

1279/2011 titled 'Bhudev Pal @ Boby vs. The State (NCT of Delhi)'.

(S.P.GARG) JUDGE

JULY 18, 2014 / TR

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