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Javed vs State
2014 Latest Caselaw 3070 Del

Citation : 2014 Latest Caselaw 3070 Del
Judgement Date : 11 July, 2014

Delhi High Court
Javed vs State on 11 July, 2014
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 5th MAY, 2014
                               DECIDED ON : 11th JULY, 2014

+                        CRL.A.No.957/2012

      JAVED                                              ..... Appellant

                         Through :    Mr.Afroz Ahmad, Advocate.

                         VERSUS

      STATE                                              ..... Respondent

                         Through :    Mr.M.N.Dudeja, APP.
                   3
                   +6




      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.1404/2012 titled 'Safeeq vs. State of NCT of Delhi'.

(S.P.GARG) JUDGE

JULY 11, 2014 / TR

 
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