Commissioner Of Income Tax-Iii vs Dimension Apparels Pvt. Ltd.
2014 Latest Caselaw 3010 Del

* IN THE HIGH COURT OF DELHI AT NEW DELHI
                                              Decided on: 08.07.2014

+                      ITA 328/2014, C.M. NO. 10528/2014
+                      ITA 329/2014
+                      ITA 330/2014, C.M. NO. 10641/2014
+                      ITA 332/2014, C.M. NO. 10690/2014

       COMMISSIONER OF INCOME TAX-III ..... Appellant

                               Versus

       DIMENSION APPARELS PVT. LTD.           ..... Respondent

Through : Ms. Suruchii Aggarwal, Sr. Standing Counsel for the revenue. None on behalf of the respondent.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE VIBHU BAKHRU

MR. JUSTICE S. RAVINDRA BHAT (OPEN COURT)

%

For detailed judgment, the decision dated 08.07.2014 in ITA 327/2014 may be referred to.

S. RAVINDRA BHAT (JUDGE)

VIBHU BAKHRU (JUDGE) JULY 08, 2014

ITA 328/2014 TO 330/2014 & 332/2014 Page 1