Sunil Kumar vs State
2014 Latest Caselaw 3006 Del

Citation : 2014 Latest Caselaw 3006 Del
Judgement Date : 8 July, 2014

Delhi High Court

Sunil Kumar vs State on 8 July, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : MAY 06, 2014
                               DECIDED ON : JULY 08, 2014

+     CRL.A. 1536/2011

      SUNIL KUMAR
                                                      ..... Appellant
                        Through : Mr.Azhar Qayum, Amicus Curiae.

                        Versus

      STATE
                                                            ..... Respondent
                        Through : Mr.M.N.Dudeja, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is dismissed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1226/2011 titled Rajiv @ Raj Vs.State.

(S.P.GARG) JUDGE JULY 08, 2014 sa

Download the LatestLaws.com Mobile App