Citation : 2014 Latest Caselaw 631 Del
Judgement Date : 31 January, 2014
* IN THE HIGH COURT OF DELHI AT NEW DELHI
DECIDED ON : 31st January, 2014
+ CRL.A. 256/2012
FIROZ ..... Appellant
Through : Mohd.Shamikh, Advocate.
versus
STATE ..... Respondent
Through : Mr.M.N.Dudeja, APP for the State.
CORAM:
MR. JUSTICE S.P.GARG
S.P.GARG, J.
The present appeal is disposed of in terms of a detailed common
judgment delivered today which is placed in the file of
Crl.A.No.255/2012 titled Nisar v. State .
(S.P.GARG) JUDGE JANUARY 31, 2014 sa
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