Wahid vs State
2014 Latest Caselaw 629 Del

Citation : 2014 Latest Caselaw 629 Del
Judgement Date : 31 January, 2014

Delhi High Court

Wahid vs State on 31 January, 2014

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  DECIDED ON : 31st January, 2014


+     CRL.A. 1061/2012

      WAHID                                         ..... Appellant
                         Through : Mohd.Shamikh, Advocate.

                         versus

      STATE                                          ..... Respondent
                         Through : Mr.M.N.Dudeja, APP for the State.


       CORAM:
       MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.255/2012 titled Nisar v. State .

(S.P.GARG) JUDGE JANUARY 31, 2014 sa

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