Delhi Cantonment Board vs Smt. Anuversha And Ors.
2014 Latest Caselaw 281 Del

Citation : 2014 Latest Caselaw 281 Del
Judgement Date : 15 January, 2014

Delhi High Court

Delhi Cantonment Board vs Smt. Anuversha And Ors. on 15 January, 2014

Author: S.Ravindra Bhat

    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Reserved on: 28.11.2013
                                          Pronounced on: 15.01.2014

+     LPA No.403/2010 & C.M. No.10850/2010 (Stay)

      DELHI CANTONMENT BOARD                     .......Appellant

                              Versus

      SMT. ANUVERSHA & Ors.                      ......Respondents

+     W.P. (C) No.614/2010

      SMT. RAJINDER KAUR & ORS.                  ........ Petitioner

                                      Versus

      DELHI CANTONMENT BOARD                     ........ Respondent

Through: Mr. D'Souza Philip, Standing Counsel with Mr. Sunil Satyarth, Advocates for the appellant. Ms. Anu Bagai, Advocate for respondents and petitioners in WP(C) No.614/2010.

Mr. R.N. Singh with Mr. P.K. Singh, Advocates, for applicant in CM No.15841/2013. Mr. Nitendra Sharma, Advocate, for Respondent in LPA No.403/10

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI

LPA No.403/2010 & WP(C) No.614/2010 Page 1 MR. JUSTICE S. RAVINDRA BHAT %

1. The Letters Patent Appeal No.403/2010 and the W.P.(C)

614/2010 are

disposed off in terms of the separate judgment passed today in LPA No.434/2009.

S. RAVINDRA BHAT (JUDGE)

NAJMI WAZIRI (JUDGE)

January 15, 2014

LPA No.403/2010 & WP(C) No.614/2010 Page 2