Okil Oram & Ors. vs State & Ors.
2014 Latest Caselaw 27 Del

                              WPC No. 4481of 2013




                  Present :    Mr. Upendra Ku.Samal, Advocate
                              for the petitioner.

                               Mr. R.K.Mohapatra, Govt. Advocate
                              for opposite parties.




 03. 02.01.2014                In view of the order passed in W.P.(C) No.
                  24077 of 2013 and connected matters, the application of
                  the petitioner pending before the Land Acquisition Officer-
                  cum-Tahasildar,     Hemgir,    Dist.    Sundargarh   may   be
                  disposed of in accordance with law.
                               The writ petition is disposed of.
                               Free copy of this order be given to learned
                  Govt. Advocate for compliance.


                                                                ..............................
                                                         A.K.Goel, C.J.
dm

                                                    .............................
                                                      Dr A.K.Rath, J.