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[email protected] Kalia vs State (Nct Of Delhi)
2014 Latest Caselaw 1098 Del

Citation : 2014 Latest Caselaw 1098 Del
Judgement Date : 28 February, 2014

Delhi High Court
[email protected] Kalia vs State (Nct Of Delhi) on 28 February, 2014
Author: Kailash Gambhir
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
                               Judgment delivered on: February 28, 2014

+       CRL.A. 1123/ 2012

        [email protected] Kalia                                    ...Appellant
                         Through:    Ms. Nandita Rao, Advocate

                         Versus

        STATE (NCT OF DELHI)                            ..... Respondent
                      Through        Ms. Richa Kapoor, Additional
                                     Public Prosecutor for the State.

CORAM:
HON'BLE MR. JUSTICE KAILASH GAMBHIR
HON'BLE MS. JUSTICE SUNITA GUPTA
                     JUDGMENT

KAILASH GAMBHIR, J

For orders, see CRL.A. 1246/2011, titled Mukesh Singh vs. State

(NCT of Delhi).

KAILASH GAMBHIR, J.

SUNITA GUPTA, J.

FEBRUARY 28, 2014 v/pkb

 
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