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Khalid vs State
2014 Latest Caselaw 3877 Del

Citation : 2014 Latest Caselaw 3877 Del
Judgement Date : 22 August, 2014

Delhi High Court
Khalid vs State on 22 August, 2014
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : JULY 07,2014.
                               DECIDED ON : AUGUST 22, 2014.

+                       CRL.A. 1044/2011
      KHALID
                                                      ..... Appellant
                        Through :    Mr.K.Singhal, Advocate.

                        versus

      STATE
                                                     ..... Respondent
                        Through :    Mr.Lovkesh Sawhney, APP.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1042/2011 titled Sajid Khan Vs.State NCT of Delhi.

(S.P.GARG) JUDGE AUGUST 22, 2014 sa

 
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