Sukhdev Yadav vs State & Anr.
2014 Latest Caselaw 1802 Del

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Reserved on: 16th April, 2013
            Clarifications and Reserved on: 22nd November, 2013
    %                            Date of Decision: 2nd April, 2014

+       CRL.A. 145/2012

        SUKHDEV YADAV                              ..... Appellant
                                 Through : Mr.Ravinder Kumar
                                 Kapoor, Adv. with Mr.Chaman
                                 Sharma, Adv.

                               Versus

        STATE & ANR.                         ..... Respondents
                                 Through : Mr. Dayan Krishnan,
                                 ASC with Ms.Ritu Gauba, APP,
                                 Ms.Swati Goswami, Mr.Nikhil A.
                                 Menon & Ms. Manvi Priya, Advs.
                                 Mr. P.K. Dey, Adv. with Mr.
                                 Kaushik Dey, Adv. for the
                                 complainant.

CORAM:
HON'BLE MS. JUSTICE GITA MITTAL
HON'BLE MR. JUSTICE J.R. MIDHA

GITA MITTAL, J.

For orders, see Crl. A. No.741/2008.

GITA MITTAL, J.

APRIL 02, 2014 J.R. MIDHA, J.