Abdul Hamid vs State
2014 Latest Caselaw 1799 Del

Citation : 2014 Latest Caselaw 1799 Del
Judgement Date : 2 April, 2014

Delhi High Court

Abdul Hamid vs State on 2 April, 2014

Author: Kailash Gambhir

*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                 Judgment delivered on: April 02, 2014
+    CRL.A.4/2000

     ABDUL HAMID                                     ..... Appellant
                      Through:       Mr. Pramod Swarup, Sr. Advocate
                                     with   Mr.   Akshay      Verma,
                                     Advocate.
                      versus

     STATE                                              ..... Respondent
                      Through:       Ms. Richa Kapoor, Additional
                                     Public Prosecutor for the State

     CORAM:
     HON'BLE MR. JUSTICE KAILASH GAMBHIR
     HON'BLE MS. JUSTICE SUNITA GUPTA
                       JUDGMENT

KAILASH GAMBHIR, J

See order in CRL.A. 694/1999.

KAILASH GAMBHIR, J.

SUNITA GUPTA, J. APRIL 02, 2014 pkb

Download the LatestLaws.com Mobile App