University Of Delhi vs Dr Rajiv Kumar & Ors
2013 Latest Caselaw 4353 Del

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*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  RESERVED ON: 16.09.2013
%                              PRONOUNCED ON: 23.09.2013

                  LPA 450/2013, CM APPL.9830, 9831/2013

      UNIVERSITY OF DELHI                        ..... Appellant
                    Through: Mr. V.P. Singh, Sr. Advocate with
                    Mr. Anurag Mathur, Advocate.

                   versus
      DR RAJIV KUMAR & ORS                   ..... Respondents

Through: Ms. Jyoti Singh, Sr. Advocate with Ms. Tinu Bajwa and Mr. S.S. Nehra, Advocates for R-1. Ms. Maninder Acharya, Sr. Advocate with Mr. M. Singh and Mr. Sunil Singh, Advocates.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI MR. JUSTICE S.RAVINDRA BHAT

For detailed judgment, the decision dated 23.09.2013 in LPA 358/2013 may be referred to.

S. RAVINDRA BHAT (JUDGE)

NAJMI WAZIRI (JUDGE) SEPTEMBER 23, 2013 /vks/