Number One Advertising And ... vs M/S Unitech Ltd & Others
2013 Latest Caselaw 4285 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      Reserved on:       12.08.2013
                                      Pronounced on:     19.09.2013

+     IA No.18835/2011 in CS(OS) 1796/2011

      NUMBER ONE ADVERTISING
      AND MARKETING COMPANY               ..... Plaintiff
                      Through Mr D.K. Thakur and Mr.R.S.
                              Chauhan, Advocate
               versus
      M/S UNITECH LTD & OTHERS                     .... Defendants
                      Through Mr. Sunil Goel, Mr. Susheel Bhartiya
                              and Mr.Pranav Sapra, Advocate


      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

JAYANT NATH, J.

IA No. 18835/2011 (u/S 8 of the Arbitration and Conciliation Act, 1996 ) The present application is without merit and is accordingly dismissed. For detailed orders see CS(OS) No.1795/2013. CS(OS) 1796/2011 & IA No.12653/2013 List the matter on 23rd October, 2013.

JAYANT NATH, J SEPTEMBER 19 2013 n