Rahul vs State
2013 Latest Caselaw 4283 Del

Citation : 2013 Latest Caselaw 4283 Del
Judgement Date : 19 September, 2013

Delhi High Court

Rahul vs State on 19 September, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  RESERVED ON : 26th August, 2013
                                  DECIDED ON : 19th September, 2013


+     CRL.A. 369/2009

      RAHUL                                        ..... Appellant
                         Through :     Mr.Prashant Mendiratta, Advocate
                                       with Mr.Ashish Singh, Advocate.

                         versus

      STATE                                       ..... Respondent
                         Through :     Mr.M.N.Dudeja, APP.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.261/2010 titled Gaurav @ Vicky Vs. State .

(S.P.GARG) JUDGE September 19, 2013 sa

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