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Renu vs State
2013 Latest Caselaw 4262 Del

Citation : 2013 Latest Caselaw 4262 Del
Judgement Date : 18 September, 2013

Delhi High Court
Renu vs State on 18 September, 2013
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 10th September, 2013
                               DECIDED ON : 18th September, 2013


+     CRL.A. 266/2002

      RENU                                           ..... Appellant
                        Through :    Mr.M.L.Yadav, Advocate.

                        versus

      STATE                                           ..... Respondent
                        Through :    Mr.Firoz Khan Ghazi, APP.


      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.190/2002 tilted Prem Prakash @ Tyagi @ Prem Prakash

Upadhyay vs.State of Delhi.

(S.P.GARG) JUDGE September 18, 2013 sa

 
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