United India Insurance Co Ltd. vs Mohini Jha & Ors
2013 Latest Caselaw 4225 Del

Citation : 2013 Latest Caselaw 4225 Del
Judgement Date : 17 September, 2013

Delhi High Court

United India Insurance Co Ltd. vs Mohini Jha & Ors on 17 September, 2013

Author: Suresh Kait

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
%                       Judgment reserved on: 3rd September, 2013
                        Judgment delivered on: 17th September, 2013

+                             MAC.APP. 595/2011

        UNITED INDIA INSURANCE CO LTD.        ..... Appellant
                      Through: Mr.L.K.Tyagi, Advocate.

                        Versus

        MOHINI JHA & ORS               ..... Respondents
                      Through:
                          Ms.Neerja Sachdeva, Advocate
                          for Respondent No.9/Insurance
                          Company (NIACI).
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed order see MAC.A. 583/2011.

SURESH KAIT, J.

SEPTEMBER 17, 2013 sb/jg

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