Vicky vs State
2013 Latest Caselaw 4186 Del

Citation : 2013 Latest Caselaw 4186 Del
Judgement Date : 16 September, 2013

Delhi High Court

Vicky vs State on 16 September, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 29th JULY, 2013
                              DECIDED ON : 16th SEPTEMBER, 2013

+                       CRL.A. 1355/2012

VICKY                                             ..... Appellant
                  Through :      Mr.Ravi Chaturvedi, Advocate with
                                 Mr. Harish Khinehi, Advocate.

                        versus

STATE                                           ..... Respondent
                        Through :     Mr.M.N.Dudeja, APP.


CORAM:
HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.524/2012 titled 'Shiva @ Uan vs. State'.

(S.P.GARG) JUDGE SEPTEMBER 16, 2013/tr

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