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Puneet @ Ashu vs State (Govt. Of Nct Of Delhi)
2013 Latest Caselaw 4163 Del

Citation : 2013 Latest Caselaw 4163 Del
Judgement Date : 13 September, 2013

Delhi High Court
Puneet @ Ashu vs State (Govt. Of Nct Of Delhi) on 13 September, 2013
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          RESERVED ON : 11th SEPTEMBER, 2013
                           DECIDED ON : 13th SEPTEMBER, 2013


+                        CRL.A. 630/2011
      PUNEET @ ASHU                                     ..... Appellant
                         Through :   Mr.Anurag Jain, Advocate.

                         versus

      STATE (Govt. of NCT of Delhi)                  ..... Respondent
                       Through : Mr.Navin K.Jha, APP.
                                  SI Brajveer Singh, PS Seelampur.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands dismissed in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.1123/2011 titled 'Nasim vs. State (Govt. of NCT of Delhi)'.

(S.P.GARG) JUDGE SEPTEMBER 13, 2013 tr

 
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