Dhyan Singh vs State
2013 Latest Caselaw 4072 Del

Citation : 2013 Latest Caselaw 4072 Del
Judgement Date : 10 September, 2013

Delhi High Court

Dhyan Singh vs State on 10 September, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 RESERVED ON : 13th August, 2013
                                 DECIDED ON : 10th September, 2013


+     CRL.A.44/2010

      DHYAN SINGH
                                                      ..... Appellant
                        Through : Mr.M.Shamikh, Advocate.

                        versus

      STATE
                                                    ..... Respondents
                        Through : Mr.M.N.Dudeja, APP for the State.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.574/2011 titled Sanjay Kumar Vashisth Vs.State.

(S.P.GARG) JUDGE September 10, 2013 sa

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