Sanjiv @ Sanjay @ Manjan vs State
2013 Latest Caselaw 3941 Del

Citation : 2013 Latest Caselaw 3941 Del
Judgement Date : 4 September, 2013

Delhi High Court

Sanjiv @ Sanjay @ Manjan vs State on 4 September, 2013

Author: Kailash Gambhir

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                   Judgment delivered on: 4.09.2013
+    CRL.A. No. 717/2010
     SANJIV @ SANJAY @ MANJAN               ..... Appellant
                     Through: Ms.Sangeeta Chandra, Advocate
                          versus

     STATE                                   ..... Respondent
                     Through:   Mr. Sunil Sharma, Additional Public
                                Prosecutor for the State

     CORAM:
     HON'BLE MR. JUSTICE KAILASH GAMBHIR
     HON'BLE MS. JUSTICE INDERMEET KAUR

                           JUDGMENT

KAILASH GAMBHIR, J.

For judgment, see CRL.A. No.432/2010, titled as 'NARESH KUMAR v. STATE'.

KAILASH GAMBHIR, J.

INDERMEET KAUR, J. SEPTEMBER 04, 2013 pkb

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