Suman Lata vs The State
2013 Latest Caselaw 4848 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 21st OCTOBER, 2013
                               DECIDED ON : 22nd OCTOBER, 2013

+                  CRL.A. 338/2001 & CRL.M.A. 1796/2001
      SUMAN LATA                                        ..... Appellant
                         Through :    Mr.R.M.Tewari, Advocate with
                                      Ms.Jyoti Tewari, Advocate.

                         Versus

      THE STATE                                         ..... Respondent
                         Through :    Mr.Lovkesh Sawhney, APP.
                                      ASI Prabhakaran, PS Delhi Cantt.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.337/2001 titled 'K.P.Singh vs. The State'.

(S.P.GARG) JUDGE

OCTOBER 22, 2013/tr