Naresh Sharma vs Cbi
2013 Latest Caselaw 5407 Del

Citation : 2013 Latest Caselaw 5407 Del
Judgement Date : 22 November, 2013

Delhi High Court

Naresh Sharma vs Cbi on 22 November, 2013

Author: Suresh Kait

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

%                          Judgment delivered on: 22nd November, 2013

+                CRL.M.C. 3011/2011
NARESH SHARMA                                ..... Petitioner
            Represented by: Mr. Dhruv Rohtagi, Advocate.

               Versus

CBI                                                       ..... Respondent
                         Represented by:   Ms. Sonia Mathur and
                                           Mr. Sushil Kumar Dubey,
                                           Advocates.

CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed judgment, see Crl. M.C. 2384/2011.

SURESH KAIT, J.

NOVEMBER 22, 2013 sb/RS

Download the LatestLaws.com Mobile App