Dharamveer @ Dharma vs State Of Delhi
2013 Latest Caselaw 5342 Del

Citation : 2013 Latest Caselaw 5342 Del
Judgement Date : 20 November, 2013

Delhi High Court

Dharamveer @ Dharma vs State Of Delhi on 20 November, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                             RESERVED ON : 28th OCTOBER, 2013
                             DECIDED ON : 20th NOVEMBER, 2013

+                       CRL.A. 607/2000

      DHARAMVEER @ DHARMA                              ..... Appellant

                        Through :   Mr.R.D.Rana, Advocate.


                        versus

      STATE OF DELHI                                   ..... Respondent

                        Through :   Mr.Lovkesh Sawhney, APP.


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands dismissed in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.606/2000 titled 'Amar Kumar Gupta vs. State of Delhi'.

(S.P.GARG) JUDGE

NOVEMBER 20, 2013/tr

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