Mohd. Nazir vs The (Govt. Of N.C.T. Of Delhi)
2013 Latest Caselaw 5132 Del

Citation : 2013 Latest Caselaw 5132 Del
Judgement Date : 8 November, 2013

Delhi High Court

Mohd. Nazir vs The (Govt. Of N.C.T. Of Delhi) on 8 November, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                             RESERVED ON : 30th OCTOBER, 2013
                             DECIDED ON : 08th NOVEMBER, 2013

+                                CRL.A. 652/2000

      MOHD. NAZIR                                      ..... Appellant
                        Through :     Mr.Ajay Malviya, Advocate.

                        versus

      THE (GOVT. OF N.C.T. OF DELHI)           ..... Respondent
                     Through : Mr.M.N.Dudeja, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed

common judgment delivered today which is placed in the file of

Crl.A.No.706/2000 titled 'Zarar Khan @ Mulla vs. State (Govt. of NCT of

Delhi)'.

(S.P.GARG) JUDGE

NOVEMBER 08, 2013/tr

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