M.P.Singh Sahni vs State & Ors
2013 Latest Caselaw 2587 Del

Citation : 2013 Latest Caselaw 2587 Del
Judgement Date : 30 May, 2013

Delhi High Court

M.P.Singh Sahni vs State & Ors on 30 May, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 1st FEBRUARY, 2013
                                DECIDED ON : 30th MAY, 2013

+     CRL.M.C.3782/2003 & CRL.M.A.Nos.5106/2003, 8306/2008 &
      5962/2008

      M.P.SINGH SAHNI                              ..... Petitioner
                    Through :        Mr.M.P.Singh Sahni in person.
                        Versus
      STATE & ORS.                                 ..... Respondents
                        Through :    Mr.Harnam Singh in person.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present petition is allowed in terms of a detailed common judgment delivered today which is placed in the file of Crl.M.C.No.3781/2003 titled 'M.P.Singh Sahni vs. State & Ors.'.

(S.P.GARG) JUDGE

MAY 30, 2013/tr

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