Delhi High Court
Shiv Cahran vs Uoi & Anr on 29 May, 2013
Author: V. K. Jain
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Judgment reserved on : 21.05.2013
Judgment pronounced on : 29.05.2013
+ LA.APP. 128/2004
HARI CHAND
..... Appellant
Through: Mr. Satpal Singh, Adv.
versus
UOI
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 129/2004
SIRYA
..... Appellant
Through: Mr. Satpal Singh, Adv.
versus
UOI
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 192/2004
JAGMAL(DECD.)THR.LR'S
..... Appellant
Through: Mr. Satish Kumar Verma, Adv.
versus
UOI & ANR
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 193/2004
CHANDER MAL & ORS.
LA Appeal No. 127/2004 & connected matters Page 1 of 4
..... Appellant
Through: Mr. Satish Kumar Verma, Adv.
versus
UOI & ANR.
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 156/2007
VINOD KUMAR & ORS.
..... Appellant
Through: Mr. Deepak Khosla, Mr. Inder Singh
and Mr. J.P. Verma, Advs.
versus
UOI & ANR.
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 157/2007
BHULE RAM
..... Appellant
Through: Mr. Deepak Khosla, Mr. Inder Singh
and Mr. J.P. Verma, Advs.
versus
UOI &ANR.
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 160/2007
CHANDER MAL & ORS
..... Appellant
Through: Mr. Satish Kumar Verma, Adv.
LA Appeal No. 127/2004 & connected matters Page 2 of 4
versus
U.O.I & ANR
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 162/2007
MAHENDER SINGH
..... Appellant
Through: Mr. Deepak Khosla, Mr. Inder Singh
and Mr. J.P. Verma, Advs.
versus
UOI & ANR
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 163/2007
SHIV CAHRAN
..... Appellant
Through: Mr. Deepak Khosla, Mr. Inder Singh
and Mr. J.P. Verma, Advs.
versus
UOI & ANR
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 171/2007
BISHAMBER DAYAL & ORS.
..... Appellant
Through: Mr. Deepak Khosla, Mr. Inder Singh
and Mr. J.P. Verma, Advs.
versus
UOI & ANR
LA Appeal No. 127/2004 & connected matters Page 3 of 4
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Pawan Mathur, Adv. for DDA
+ LA.APP. 198/2007
HARI CHAND
..... Appellant
Through: Mr Satpal Singh
versus
UOI & ANR.
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC
Mr. Bankey Bihari Sharma with Mr.
Mahendra Kumar, Advs. for DDA
+ LA.APP. 199/2007
SIRIYA
..... Appellant
Through: Mr Satpal Singh
versus
UOI & ANR.
..... Respondent
Through: Mr. Sanjay Kumar Pathak and Ms. K.
Kaomudi Kiran Pathak, advs. for R-
1/UOI /LAC Mr. Bankey Bihari
Sharma with Mr. Mahendra Kumar,
Advs. for DDA
CORAM:
HON'BLE MR. JUSTICE V.K. JAIN
V.K. JAIN, J.
For orders, see LA Appeal No. 127/2004.
V.K.JAIN, J
MAY 29, 2013
BG/RD
