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State Thr. Addl. Dy.Comm. Of ... vs Sarat Chander & Ors.
2013 Latest Caselaw 2498 Del

Citation : 2013 Latest Caselaw 2498 Del
Judgement Date : 24 May, 2013

Delhi High Court
State Thr. Addl. Dy.Comm. Of ... vs Sarat Chander & Ors. on 24 May, 2013
Author: Suresh Kait
*   IN THE HIGH COURT OF DELHI AT NEW DELHI


+                      CRL.REV.P. 208/2012

     STATE THR. ADDL. DY.COMM. OF POLICE
     CRIME, DELHI                                 ..... Petitioner
                   Through: Mr. Pawan Sharma, Standing Counsel

                 Versus

     SARAT CHANDER & ORS.                                ..... Respondents
                 Through:           Mr. Prem Kumar and Mr. Rakesh
                                    Kumar, Advs.
                                    Mr. Sanjeev Kumar Dubey,
                                    Mr. Manoj Taneja and Ms. Zeenat
                                    Masoodi, Advs.
                                    Mr.R.N.Mittal, Sr. Adv. with Ms.
                                    Chandrani Prasad, Adv. for R2.

     CORAM:
     HON'BLE MR. JUSTICE SURESH KAIT
                       ORDER

% 24.05.2013

For detailed orders, see Crl.M.C. No. 2019/2011.

SURESH KAIT, J.

MAY 24, 2013 sb

 
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