Praveen Bhargava vs State & Anr.
2013 Latest Caselaw 2497 Del

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

+                             CRL.M.C. 3182/2011

     PRAVEEN BHARGAVA                                     ..... Petitioner
                 Through:           Mr. Sanjeev Kumar Dubey,
                                    Mr. Manoj Taneja and Ms. Zeenat
                                    Masoodi, Advs.
                 Versus

     STATE & ANR.                                        ..... Respondents
                       Through:     Mr. R.N. Mittal, Senior Advocate with
                                    Ms. Chanderni Prasad and
                                    Mr. Virender Tarun, Advs. for R2.
                                    Mr. Pawan Sharma, Standing Counsel,
                                    for R1.

     CORAM:
     HON'BLE MR. JUSTICE SURESH KAIT
                       ORDER

% 24.05.2013

For detailed orders, see Crl.M.C. No. 2019/2011.

SURESH KAIT, J.

MAY 24, 2013 sb