Sarat Chander vs State Of Nct Of Delhi & Anr.
2013 Latest Caselaw 2496 Del

Citation : 2013 Latest Caselaw 2496 Del
Judgement Date : 24 May, 2013

Delhi High Court

Sarat Chander vs State Of Nct Of Delhi & Anr. on 24 May, 2013

Author: Suresh Kait

*   IN THE HIGH COURT OF DELHI AT NEW DELHI

+                             CRL.M.C. 2022/2011
     SARAT CHANDER                                       ..... Petitioner
                 Through:           Mr. Prem Kumar and Mr. Rakesh
                                    Kumar, Advs.

                 Versus

     STATE OF NCT OF DELHI & ANR.                 ..... Respondents
                   Through: Mr. Pawan Sharma, Standing Counsel,
                             for R1.
                             Mr.R.N.Mittal, Sr. Adv. with
                             Ms. Chandrani Prasad, Adv. for R2.

     CORAM:
     HON'BLE MR. JUSTICE SURESH KAIT
                       ORDER

% 24.05.2013

For detailed orders, see Crl.M.C. No. 2019/2011.

SURESH KAIT, J.

MAY 24, 2013 sb

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