Manorma Singh And Anr vs Uoi And Ors
2013 Latest Caselaw 2495 Del

Citation : 2013 Latest Caselaw 2495 Del
Judgement Date : 24 May, 2013

Delhi High Court

Manorma Singh And Anr vs Uoi And Ors on 24 May, 2013

Author: Gita Mittal

$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI

%                            Date of Decision: 24th May, 2013

+       W.P.(C) 1368/2012

        MANORMA SINGH AND ANR           ..... Petitioners
                    Through: Ms. Rekha Palli,
                             Ms.Punam Singh and
                             Ms.Amrita Prakash, Advs.
                    versus

        UOI AND ORS                         ..... Respondents

Through: Mr. Ashish Nishchal, Adv.

CORAM:

HON'BLE MS. JUSTICE GITA MITTAL HON'BLE MR. JUSTICE J.R. MIDHA

For judgment see WP(C)No.8744/2011 dated 24th May, 2013.

GITA MITTAL, J

J.R. MIDHA, J MAY 24, 2013 mk

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