Alstom Transport India Ltd. & Ors vs Union Of India & Ors.
2013 Latest Caselaw 2276 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                  Judgment reserved on : 1st May, 2013
                                   Judgment pronounced on:15th May,2013
+                       W.P.(C) 2615/2013 & CM No. 4949/2013

ALSTOM TRANSPORT INDIA LTD. & ORS.               ..... Petitioners
              Through: Mr. Ciccu Mokhopadhyay, Sr. Adv. with
                       Mr. Rishi Agrawala, Mr. Faraz Maqbool
                       &Ms. Priyanka Saigal, Advs.
               versus
UNION OF INDIA & ORS.                         ..... Respondents
              Through: Mr. Ravinder Agarwal, CGSC with
                       Mr. Amit Yadav, Adv.
                       Mr. Maninder Singh, Sr. Adv. with
                       Mr. B.L. Wali, Adv. for R-2 along with
                       Mr. H.S. Anand, Director (Rolling
                       Stock), Mr. Sachit Pande, Chief General
                       Manager (Rolling Stock - Project) &
                       Mr. A.S. Rao, Law Officer of R-2 in
                       person.
                       Dr. A.M. Singhvi & Mr. Dhruv Mehta,
                       Sr. Advs. with Mr. Arunav Patnaik, Adv.
                       for R-3.
    CORAM:
    HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
    HON'BLE MR. JUSTICE SANJEEV SACHDEVA

SANJEEV SACHDEVA, J.

For order see W.P. (C) No. 1853/2013.

SANJEEV SACHDEVA, J.

MAY 15, 2013 SANJAY KISHAN KAUL, J. pkv