Nazim vs The State Of Nct Of Delhi
2013 Latest Caselaw 2138 Del

Citation : 2013 Latest Caselaw 2138 Del
Judgement Date : 8 May, 2013

Delhi High Court

Nazim vs The State Of Nct Of Delhi on 8 May, 2013

Author: Siddharth Mridul

           IN THE HIGH COURT OF DELHI AT NEW DELHI

                                     Judgment reserved on: 19.03.2013
                                   Judgment pronounced on: 08.05.2013

CRIMINAL APPEAL NO.1076/2010

NAZIM                                                     ..... Appellant
                             Through:   Ms. Saahila   Lamba, Advocate
                                        (DHCLSC).
                    versus

THE STATE OF NCT OF DELHI                     ..... Respondent
                  Through: Mr. Sanjay Lao, APP.
CORAM:
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL

                             JUDGMENT

SIDDHARTH MRIDUL, J.

1. For orders see Criminal Appeal No.496/2011, Ashish @ Danger vs.

State.

(SIDDHARTH MRIDUL) JUDGE

(SANJIV KHANNA) JUDGE MAY 08, 2013 dn

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