Satish Kapoor & Ors vs Ankur Arora And Ors
2013 Latest Caselaw 1416 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                  Date of decision: 21st March, 2013

+      CS(OS) 741/2012, IA No.5511/2012 (u/O 39 R-1&2), 11183/2012
       (u/O 39 R-1&2) & CC No.68/2012

       SATISH KAPOOR & ORS                               ..... Plaintiffs
                    Through:     Mr. Aman Lekhi, Sr. Adv. with Mr.
                                 Rajeshekher Rao & Ms. Simon
                                 Benjamin, Advs. for P-4.

                                 Versus

       ANKUR ARORA AND ORS                      ..... Defendants
                   Through: Mr. Raman Kapoor, Sr. Adv. with
                            Mr. Mohit Chaudhary, Pragya Singh
                            and Mr. Harsh Sharma Adv. for D-1
                            to 3.

       CORAM:
       HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

%                           JUDGMENT
                             21.03.2013

       For Judgement, see CS(OS)1375/2010 titled BELA KAPOOR &

ORS VS. VANDANA KAPOOR & ORS.




                                          RAJIV SAHAI ENDLAW, J.

st MARCH 21 , 2013 Bs/M