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Vandana Kapoor & Anr. vs Satish Kapoor
2013 Latest Caselaw 1415 Del

Citation : 2013 Latest Caselaw 1415 Del
Judgement Date : 21 March, 2013

Delhi High Court
Vandana Kapoor & Anr. vs Satish Kapoor on 21 March, 2013
Author: Rajiv Sahai Endlaw
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                     Date of decision: 21st March, 2013

+      CS(OS) 2299/2010 & IA No.15125/2010 (u/O 39 R-1&2)

       VANDANA KAPOOR & ANR.                                 .... Plaintiffs
                   Through:

                             Versus

       SATISH KAPOOR                                   ..... Defendant
                    Through:      Mr. Aman Lekhi, Sr. Adv. with Mr.
                                  Rajeshekher Rao & Ms. Simon
                                  Benjamin, Advs. for D-1


       CORAM:
       HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

%                            JUDGMENT
                              21.03.2013

       For Judgement, see CS(OS)1375/2010 titled BELA KAPOOR &

ORS VS. VANDANA KAPOOR & ORS.




                                           RAJIV SAHAI ENDLAW, J.

st MARCH 21 , 2013 Bs/M

 
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