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Vandana Kapoor vs Satish Kapoor And Ors
2013 Latest Caselaw 1412 Del

Citation : 2013 Latest Caselaw 1412 Del
Judgement Date : 21 March, 2013

Delhi High Court
Vandana Kapoor vs Satish Kapoor And Ors on 21 March, 2013
Author: Rajiv Sahai Endlaw
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                      Date of decision: 21st March, 2013

 +      CS(OS) 2298/2010, IA No.15120/2010 (u/O 39 R-1&2), 15121/2010
              (u/O 2 R-2) & 15122/2010 (u/O 11 R-12&14).

       VANDANA KAPOOR                                         ..... Plaintiff
                   Through:
                              Versus
       SATISH KAPOOR AND ORS                      ..... Defendants
                    Through: Mr. Aman Lekhi, Sr. Adv. with Mr.
                             Rajeshekher Rao & Ms. Simon
                             Benjamin, Advs. for D-1.
                             Mr. Rajiv Talwar, Adv. for D-5


       CORAM:
       HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

%                             JUDGMENT
                               21.03.2013

        For Judgement, see CS(OS)1375/2010 titled BELA KAPOOR &

ORS VS. VANDANA KAPOOR & ORS.




                                            RAJIV SAHAI ENDLAW, J.

st MARCH 21 , 2013 Bs/M

 
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