Furkhan @ Raju vs The State (Nct Of Delhi)
2013 Latest Caselaw 1330 Del

Citation : 2013 Latest Caselaw 1330 Del
Judgement Date : 18 March, 2013

Delhi High Court

Furkhan @ Raju vs The State (Nct Of Delhi) on 18 March, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                            RESERVED ON : February 25, 2013
                            DECIDED ON : March 18, 2013

+                              CRL.A. 828/2012

      FURKHAN @ RAJU                                 ..... Appellant
                  Through :         Mr.Anish Dhingra, Advocate.

                      versus

      THE STATE (NCT OF DELHI)                  ..... Respondent
                    Through : Ms.Fizani Husain, APP.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.1012/2012 titled as 'Lala @ Shamim Vs. The State (NCT of Delhi)'.

(S.P.GARG) JUDGE March 18, 2013

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