Dev Pal vs The State (N.C.T. Of Delhi)
2013 Latest Caselaw 1304 Del

Citation : 2013 Latest Caselaw 1304 Del
Judgement Date : 15 March, 2013

Delhi High Court

Dev Pal vs The State (N.C.T. Of Delhi) on 15 March, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                RESERVED ON : 22nd February, 2013
                                DECIDED ON : 15th March, 2013


+                        CRL.A. 354/2000

      DEV PAL                                       ....Appellant
                   Through :    Mr.Akhilesh Kumar Pandey, Advocate.

                                versus

      THE STATE (N.C.T. OF DELHI)            ....Respondent
               Through : Mr.M.N.Dudeja, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.353/2000 titled 'Raj Pal vs. The State (N.C.T. of Delhi)'.

(S.P.GARG) JUDGE

MARCH 15, 2013

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