Dharmendra Kr. Lila vs Registrar Of Companies
2013 Latest Caselaw 1303 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                Reserved on: 5th March, 2013
                                            Pronounced on: 15th March, 2013

+    Crl. M.C.6287/2006

     DHARMENDRA KR. LILA                              ..... Petitioner
            Through:                 Mr.Sanjeev Sachdeva, Sr. Advocate with
                                     Mr. Kaustabh Shukla & Ms. Swati Pant,
                                     Advocates

                                   Versus

     REGISTRAR OF COMPANIES                  ..... Respondent
             Through: Mr. Baldev Malik with Mr. Arjun Malik,
                      Advocates

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J.

1. The present Petition is dismissed in terms of the judgment passed today in Crl.M.C.6260/2006 titled 'KRISHNA KUMAR. v. REGISTRAR OF COMPANIES.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 15, 2013 pst