M/S. Agrawal Roadlines (P) Ltd. vs Indian Oil Corporation Ltd. And ...
2013 Latest Caselaw 3242 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Reserved on: 02.07.2013
                                        Pronounced on: 26.07.2013

+      W.P.(C) 7982/2012, C.M. APPL. 1057/2013
       M/S. AGRAWAL ROADLINES (P) LTD.                .....Petitioner

                    Versus

       INDIAN OIL CORPORATION LTD. AND ANR.
                                        .......Respondents

Through: Sh. Yakesh Anand with Sh. Murari Kumar and Ms. Sonam Anand, Advocates, for petitioners.

Sh. M.M. Kalra, Advocate, for IOC. Sh. Anuj Aggarwal and Sh. Gaurav Khanna, Advocates, for UOI in both the cases. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI

MR. JUSTICE S.RAVINDRA BHAT

%

For detailed judgment, the decision dated 26.07.2013 in W.P.(C) 7957/2012 may be referred to.

S. RAVINDRA BHAT (JUDGE)

NAJMI WAZIRI (JUDGE)

JULY 26, 2013

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