Anuradha Sharma vs Mcd
2013 Latest Caselaw 3164 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      Reserved on:       19.7.2013
                                      Pronounced on:     23.07.2013
+     IA No.9955/2013 in CS(OS) 1590/2007
      ANURADHA SHARMA                                          ..... Plaintiff
                            Through   Mr. Sandeep Sethi, Senior Advocate
                                      with Mr. Rajesh Gupta, Mr. Harpreet
                                      Singh and Mr. Deepak Arora,
                                      Advocates
                   versus
      MCD                                                  ..... Defendant
                            Through   Ms. Maninder Acharya, Senior
                                      Advocate with Mr. Amitesh Kumar
                                      and Ms. Puja Kalra, Advocates

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

JAYANT NATH, J.

IA No.9955/2013 (under Order 39 Rules 1 and 2 CPC) For Orders in this application kindly see the Order passed in IA No.9956/2013 in CS(OS)1713/2007. On the same lines and grounds, this application also stands dismissed. CS(OS) 1590/2007 List before the Joint Registrar on 29th July, 2013 the date already fixed, for admission/denial of documents.

JAYANT NATH, J JULY 23, 2013 n