Brahmanand Gupta & Anr vs Cbi
2013 Latest Caselaw 3004 Del

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* IN THE HIGH COURT OF DELHI AT NEW DELHI
    %          Judgment reserved on: 24th May, 2013
               Judgment delivered on:16th July, 2013

+       W.P.(CRL) 205/2010 & Crl. M.A. No. 1779/2010
BRAHMANAND GUPTA & ANR                 ..... Petitioners
               Through: Mr.A.K.Sharma, Mr. Apoorv
               Sharma and Mr. Anuj Sharma, Advocates.
               Mr. Vineet Malhotra and Mr. R.M.
               Tatia, Advocates.

                     Versus
CBI                                                 ..... Respondent
                           Through: Mr.D.P.Singh, Special PP with
                           Ms. Tarannum Cheema, Advocate.
                           Mr. H.S. Phoolka, Sr. Advocate with
                           Mr. Virender Verma, Mr. Gursimran
                           Singh and Mrs. Kamna Vohra,
                           Advocates for Intervenor.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed orders, see Crl. Rev. P. 438/2010.

SURESH KAIT, J

JULY 16, 2013 RS