Sheela Kaur vs Cbi & Ors
2013 Latest Caselaw 3002 Del

Citation : 2013 Latest Caselaw 3002 Del
Judgement Date : 16 July, 2013

Delhi High Court

Sheela Kaur vs Cbi & Ors on 16 July, 2013

Author: Suresh Kait

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* IN THE HIGH COURT OF DELHI AT NEW DELHI
    %           Judgment reserved on: 24th May, 2013
                Judgment delivered on:16th July, 2013


+               CRL.REV.P. 113/2011 & CRL. M.A. 3018-19/2011

        SHEELA KAUR                                     ..... Petitioner
                            Through: Mr. H.S. Phoolka, Sr. Advocate
                            with Mr. Virender Verma, Mr. Gursimran
                            Singh and Mrs. Kamna Vohra, Advocates


                      Versus
        CBI & ORS                                 ..... Respondents
                            Through: Mr.D.P.Singh, Special PP with
                            Ms. Tarannum Cheema, Advocate.
CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed orders, see Crl. Rev. P. 438/2010.

SURESH KAIT, J

JULY 16, 2013 RS

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