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Braham Prakash & Anr. vs State Nct Of Delhi
2013 Latest Caselaw 2840 Del

Citation : 2013 Latest Caselaw 2840 Del
Judgement Date : 8 July, 2013

Delhi High Court
Braham Prakash & Anr. vs State Nct Of Delhi on 8 July, 2013
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : May 06, 2013
                               DECIDED ON : July 08, 2013

+     CRL.A. 278/2011
      BRAHAM PRAKASH & ANR.                                 ..... Appellants

                  Through : Mr. Dushyant Sisodiya, Adv.
                        versus

      STATE NCT OF DELHI                                    ..... Respondent
                  Through : Mr. M.N. Dudeja, APP for the State.


      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.134/2011 titled Narender Singh @ Faddu Vs.State .

(S.P.GARG) JUDGE July 08, 2013 sa

 
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