Dr. B P Joshi vs State & Anr.
2013 Latest Caselaw 2783 Del

Citation : 2013 Latest Caselaw 2783 Del
Judgement Date : 4 July, 2013

Delhi High Court

Dr. B P Joshi vs State & Anr. on 4 July, 2013

Author: Suresh Kait

*   IN THE HIGH COURT OF DELHI AT NEW DELHI


+                             CRL.M.C. 4037/2011

     DR. B P JOSHI                                           ..... Petitioner
                       Through:     Mr. Mukul Talwar and
                                    Mr. Sradhananda Mahapatra,
                                    Advocates.
                 Versus

     STATE & ANR.                                       ..... Respondents
                       Through:     Mr. Aseem Mehrotra, Advocate for
                                    Respondent No. 2.

     CORAM:
     HON'BLE MR. JUSTICE SURESH KAIT
                       ORDER

% 04.07.2013

For detailed orders, see Crl.M.C. No. 3999/2011.

SURESH KAIT, J.

JULY 04, 2013 sb

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