P.D. Gupta & Anr. vs Ece Industries Ltd
2013 Latest Caselaw 378 Del

Citation : 2013 Latest Caselaw 378 Del
Judgement Date : 24 January, 2013

Delhi High Court

P.D. Gupta & Anr. vs Ece Industries Ltd on 24 January, 2013

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 24th January, 2013
+    CRL. M.C. 1444/2012

     P.D. GUPTA & ANR.                               ..... Petitioners
                    Through:        Ms. Amrita Sharma, Adv.

                                   versus


     ECE INDUSTRIES LTD.                                ..... Respondent
                                    Through:       Mr. Dilraj Kumar, Adv
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Petition is allowed in terms of the judgment passed today in CRL.M.C.1443/2012 titled 'P.D.GUPTA & ANR. v. ECE INDUSTRIES LTD.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 24, 2013 vk

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