Mahender @ Lamboo vs The State
2013 Latest Caselaw 333 Del

Citation : 2013 Latest Caselaw 333 Del
Judgement Date : 22 January, 2013

Delhi High Court

Mahender @ Lamboo vs The State on 22 January, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                            RESERVED ON : 3rd JANUARY, 2013
                            DECIDED ON : 21st JANUARY, 2013

+              CRL.A.551/2011 & CRL.M.B.1289/2012

      MAHENDER @ LAMBOO                      ....Appellant
             Through : Mr.Mukesh Kalia with Mr.Hari Sharan
                       Singh, Advocates.

                               versus

      THE STATE                                ....Respondent
               Through :       Mr.M.N.Dudeja, APP.


      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is allowed in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.370/2011 titled Kamal Singh @ Kalu Vs. State of Delhi.

(S.P.GARG) JUDGE January 21, 2013

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