Dda & Ors. vs Pragati Construction Co. P. Ltd.
2013 Latest Caselaw 295 Del

$~16
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                                DECIDED ON: 17.01.2013
+                           RFA(OS) 8/2013
       DDA & ORS.                                              ..... Appellants
                            Through : Dr. K.S. Sidhu, Sr. Advocate
                            with Ms. Maldeep Sidhu and
                            Sh. Ashok Kumar Shukla, Advocates.
                   versus
       PRAGATI CONSTRUCTION CO. P. LTD.              ..... Respondent

Through : Sh. Amit Prabhat Deshpande, Advocate.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA MR. JUSTICE S.RAVINDRA BHAT (OPEN COURT)

For detailed order, please see judgment of even date passed in RFA (OS) 5/2013 titled DDA & Ors. v. Rama Associates Pvt. Ltd.

.                                               S. RAVINDRA BHAT
                                                     (JUDGE)

SUDERSHAN KUMAR MISRA (JUDGE)

JANUARY 17, 2013

RFA (OS) 8/2013 Page 1