Idea Cellular Ltd. vs Star India Pvt. Ltd. And Anr.
2013 Latest Caselaw 3841 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       RESERVED ON: 07.05.2013
%                                   PRONOUNCED ON: 30.08.2013

+     FAO(OS) 160/2013, CAV 265/2013, CAV 266/2013, CM APPL.
      4880/2013, CM APPL. 4881/2013, CM APPL. 4882/2013

      ONMOBILE GLOBAL LIMITED                       ..... Appellant
                  Through: Mr. Dushyant A. Dave, Senior
                  Advocate, Mr. Sanjay Jain, Senior Advocate with
                  Mr. Hardeep Singh Anand, Ms. Vandana Sehgal,
                  Mr. Rohan Thawani, Ms. Kriti Singh Gehlout, Ms.
                  Noor Anand and Ms. Ruchi Jain, Advocates.

                    versus
      STAR INDIA PRIVATE LIMITED & ANR.           ..... Respondents

Through: Mr. Parag Tripathi, Senior Advocate with Mr. Saikrishna Rajagopal, Mr. Sidharth Chopra, Ms. Sneha Jain, Mr. Nidhiram and Mr. Krishna Mohan, Advocates.

Mr. Abhinav Vashisht, Senior Advocate with Ms. Radha Rangaswamy, Mr. Prateek Chadha and Mr. Anirban Sen, Advocates for BCCI.

FAO(OS) 161/2013, CAV 267/2013, CAV 268/2013, CM APPL. 4883/2013, CM APPL. 4884/2013

IDEA CELLULAR LTD. ..... Appellant Through: Mr. Navin Chawla, Ms. Sonali Jaitley and Mr. Eshan Manchanda, Advocates.

FAO(OS) Nos.153, 160 & 161/2013 Page 1 versus

STAR INDIA PVT. LTD. & ANR. ..... Respondents Through: Mr. Parag Tripathi, Senior Advocate with Mr. Saikrishna Rajagopal, Mr. Sidharth Chopra, Ms. Sneha Jain, Mr. Nidhiram and Mr. Krishna Mohan, Advocates.

Mr. Abhinav Vashisht, Senior Advocate with Ms. Radha Rangaswamy, Mr. Prateek Chadha and Mr. Anirban Sen, Advocates for BCCI.

CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI MR. JUSTICE S.RAVINDRA BHAT

%

1. The present appeals are allowed in terms of the separate judgment passed today in FAO(OS) 153/2013 titled Akuate Internet Services Pvt. Ltd. & Anr. Versus Star India Pvt. Ltd. & Anr.

S. RAVINDRA BHAT (JUDGE)

NAJMI WAZIRI (JUDGE) AUGUST 30, 2013

FAO(OS) Nos.153, 160 & 161/2013 Page 2